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[Cites 0, Cited by 0] [Section 741] [Entire Act]

Bengal Presidency - Subsection

Section 741(5) in Police Regulations, Bengal , 1943

(5)be free from disease, constitutional affections for bodily infirmity making or likely to make him unsuitable for Police duties.Note:- Stuttering or stammering is a defect which renders an applicant unsuitable.