Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] Bengal Presidency - Subsection Section 358(e) in Police Regulations, Bengal , 1943 (e)Although Assistant Sub-Inspectors should be used as frequently as possible for the supervision of town patrols, they should not be deputed as rounds officers or visit the guards.