Section 7(3)(B) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

(B)A candidate for admission to the Course who is not regarded as local candidate under clause (A) in relation to any local area shall,-

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