Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(3) in Telangana Electricity Duty Act, 1939

(3)In making a rule under sub-section (1) or sub-section (2) the [State] [Substituted for the word 'Provincial' by the Adaptation Order, 1950.] Government may provide that a breach thereof shall be punishable with fine not exceeding fifty rupees.