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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(1)(vii) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(vii)[* * *] [Added by Tamil Nadu Act 48 of1987 and Omittedby Tamil Nadu Act 11 of 1994.]