Section 32(2) in Telangana Mutually Aided Co-Operative Societies Act, 1995
(2)The Provisions of section 75 of the [Telangana Co-operative Societies Act, 1964 (Act 7 of 1964)] [Adapted by G.O.Ms.No.53, Agriculture and Co-operation (Coop.II) Department, dated 20.05.2016.] shall, mutatis mutandis apply for the constitution of co-operative tribunals under this section.
