Punjab-Haryana High Court
M/S Quantm Net Technologies Ltd vs Sravanthi Infratech Pvt Ltd on 30 November, 2018
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.P. No.32 of 2015 (O&M)
Date of decision: 30.11.2018
M/s Quantm Net Technologies Ltd.
.........Petitioner
Versus
M/s Sravanthi Infratech Pvt. Ltd.
.........Respondent
Coram: Hon'ble Mr. Justice Rajan Gupta
Present: None for the petitioner.
Mr. Deepam Raghav, Advocate for
Mr. Sachit Kumar Sahijpal, Advocate
for the respondent
RAJAN GUPTA, J. (Oral)
In view of order passed in C.P.No.7 of 2014, this petition has been rendered infructuous.
Disposed of accordingly.
[RAJAN GUPTA] JUDGE November 30, 2018. 'Rajpal' 1 of 1 ::: Downloaded on - 07-01-2019 05:53:21 :::