Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 76C in The Kerala Panchayat Buildings Rules, 2011

76C. Provisions for supporting infrastructure.

- {1) Adequate provision shall be made for supporting infrastructure such as water supply, sewerage, solid waste management, power supply etc.
(2)Separate sewage treatment plant and systems for solid waste management shall be provided and maintained by the developer at his cost.