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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iii)On the dates notified the Candidates shall be called in order of merit by the Committee and selection and allotment of courses will be done based on the option excised by the candidates in order of merit at the time of counselling. The selection will be made only from among the candidates who are physically present, when their hall-ticket numbers are called out in order of merit.