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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(3) in The Corporation of the City of Panaji (Election) Rules, 2004

(3)On such an application being made, the Returning Officer shall decide the matter and may allow the application, in whole or in part, or may reject it in to if it appears to him to be frivolous or unreasonable.