Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(l) in The Punjab Factory Rules, 1952

(l)Wherever more than one exit is required for any room, space or floor exits shall be placed as remote from each other as possible and shall be arranged to provide direct access in separate direction from any point in the area served.