Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(a) in The Howrah Improvement Act, 1956 (a)All statements prepared under section 27, so far as they relate to [officers belonging to group A,] [Substituted 'officers carrying a salary of more than one thousand and five hundred rupees per mensem,' by Act No. 23 of 2008, dated 18.9.2008.]
