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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(c) in Bihar Police Driver Cadre Rules, 2017

(c)Only those Assistant Sub-Inspector of Police (Transport) will be promoted to the rank of Sub-Inspector of Police (Transport) who have acquired training of driving of vehicle, maintenance, technical skill and latest rules of traffic etc. and whose service period of 22 years is completed.