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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(9) in The Consumer Protection Rules, 1987

(9)[ The order of the National Commission shall be communicated to the parties concerned free of cost.] [Substituted by G.S.R. 533(E), dated 14.8.1991 (w.e.f. 14.8.1991).][15-A. Sitting of the National Commission and signing of orders.