Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(b) in The Companies (Second Amendment) Act, 2002

(b)in sub- section (2), for the words" Official Liquidator", the words, brackets, letter and figures" the Official Liquidator referred to in clause (c) of sub- section (1) of section 448" shall be substituted.