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State of Kerala - Section

Section 13 in Kerala Construction Workers' Welfare Fund Act, 1989

13. Closure of accounts.

(1)The amount outstanding in the account of a member shall be returned to him when he ceases to be a member under sections 6 or 11.
(2)In case a member does not wish to continue his membership, the amount outstanding to his credit shall be returned to him, upon his application, in the manner prescribed.