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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in Rules Under the United Provided Provinces Encumbered Estates Act, 1934

(2)state that the applicant is a member of a joint family and that all the members of such family join in the application, and give the names and addresses of all such members, or