Himachal Pradesh High Court
Dhian Singh vs . Union Of India And Ors. on 14 June, 2022
Bench: Tarlok Singh Chauhan, Satyen Vaidya
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Dhian Singh Vs. Union of India and ors.
CWP No. 2251 of 2017 14.06.2022 Present: Mr. R. L. Chaudhary, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Kunal Thakur, Deputy Advocate General, for respondents No. 2 to 4/ State.
CMP No. 7200 of 2022 Since, respondent No. 1 was a party before learned Tribunal below, therefore, this application seeking its deletion is misconceived and dismissed, as such.
( Tarlok Singh Chauhan ) Judge ( Satyen Vaidya ) Judge June 14, 2022 (sushma) ::: Downloaded on - 14/06/2022 20:04:22 :::CIS