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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(3)(b) in Andhra Pradesh Electricity Reform Act, 1998

(b)the reference to the sections of the Indian Electricity Act, 1910 and the Electricity (Supply) Act, 1948 in the provisions of the Indian Electricity Act, 1910 shall be taken as reference to the corresponding provisions of this Act to the extent modified by the said Act;