Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(i) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Rules, 2013 (i)perform such duties and exercise such powers for the conduct of business of the Institute, as may be vested in him by the Institute;
