Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Stage Carriages Act, 1861 21. Interpretation-clause. "Magistrate." The term "Magistrate" in this Act shall include all Magistrates and other persons exercising the powers of a Magistrate:Act applicable to all animals used for drawing carriages.
