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[Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act]

Union of India - Subsection

Section 145(2)(a) in The Coal Mines Regulations, 2011

(a)adequate precautions shall be taken to prevent the passage of air, from any part of the mine on from the surface, into the fire area through any broken strata; and