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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(4) in Assam Shops and Establishments Act, 1971

(4)The day on which shop shall be closed in each week under the provisions of sub-section (1) shall be such day as may be specified by the employer in a notice, which shall be displayed in a conspicuous place in the shop:Provided that no employer shall, more often than once in every three months, alter the day so specified.