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State of Uttar Pradesh - Section

Section 7 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

7. Recruitment by promotion—

Whenever it is required to make recruitment by promotion toany of the posts of Jamadar, Daftari, Bundle lifter, Sewak or Head Mali, the Appointingauthority shall make selection of the required number of candidates keeping in view the servicerecord and performance of the candidates from amongst eligible candidates. Seniority shall bedetermined by the order in which the names are arranged in the list.