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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(d) in The U.P. Sheera Niyantran Adhiniyam, 1964

(d)[ "molasses" means the heavy, dark coloured, viscous liquid produced as product during the manufacture of sugar from sugarcane or Gur, when the liquid as such or in any from of admixture contains sugar including B-Heavy molasses;] [Substituted by U.P. Act No. 37 of 2018, dated 7.9.2013.]
(dd)[ "molasses year" means the period beginning on the first day of November and ending on the thirty first day of October in the year next following;] [Inserted by U.P. Act No. 4 of 1998 (w.e.f. 8.1.1998).]