Calcutta High Court (Appellete Side)
Ml (Md. Nayabuddin vs Union Of India & Ors.) on 3 February, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1
28 03.02.2014 W.P.2111(W) of 2014
ML (Md. Nayabuddin vs. Union of India & Ors.)
pg
Mr. Amit Sharma........for the petitioner
Mr. Omkar Ganguly.....for the respondents 2 & 3
Since it is submitted before the Court that talk of settlement is in progress between the parties, this writ petition stands delisted for the present with liberty to the parties to mention it as and when occasion therefor arises.
(DIPANKAR DATTA,J.)