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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(1)(i) in Arunachal Pradesh Urban and Country Planning Act, 2007

(i)for carrying out such works for the maintenance, improvement or other alteration of any building, which affect only the interior of the building or which do not materially affect the external appearance of the building.