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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(ix) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(ix)One member (other than teachers or secondary teachers or head-masters) elected Facultywise by registered graduates from amongst themselves in each Faculty in the manner specified in the Statutes: