Punjab-Haryana High Court
Bachan Singh (Since Deceased) Through ... vs The State Of Punjab Through The ... on 1 July, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.1862 of 1995
Date of Decision. 01.07.2013
Bachan Singh (since deceased) through LRs .....Appellant
Versus
The State of Punjab through the Collector Land Acquisition, SYL Canal
Project Punjab, Patiala .......Respondent
Present: None for the appellant.
Mr. Vishal Garg, AAG, Punjab for the respondent.
CORAM:HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the judgment ? No
2. To be referred to the Reporters or not ? No
3. Whether the judgment should be reported in the Digest? No
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K. KANNAN J.
For detailed order, see order passed in RFA No.953 of 1994 of even date.
(K. KANNAN) JUDGE July 01, 2013 Pankaj*