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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(3) in The Chandernagore Municipal Corporation Act, 1990

(3)The Corporation shall publish the auditorsÂ’ reports referred to in section 81 together with the reports of the Municipal Accounts Committee, if any, and the decision of the Corporation thereon, in accordance with such rules as may be prescribed.