Allahabad High Court
Smt. Usha Pandey And Others vs Sri S.M.A. Abdi, Principal Secy ... on 19 July, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 7 Case :- CONTEMPT APPLICATION (CIVIL) No. - 935 of 2009 Petitioner :- Smt. Usha Pandey And Others Respondent :- Sri S.M.A. Abdi, Principal Secy (Law-Cum-Legal Rem.) & Ors Petitioner Counsel :- Manish Goyal Respondent Counsel :- S.C. Hon'ble Devendra Pratap Singh,J.
As the earlier incumbent on the post of Principal Secretary (Law), opposite party no. 1 has since retired, let the new incumbent Shri K.K. Sharma be impleaded as opposite party no. 6.
It is urged on behalf of the opposite parties that the orders have been complied but it is disputed by the counsel for the applicant. He has also relied upon a direction of the constitution bench of this Court directing one time regularization of such adhoc employees and he seeks time to bring on record certain government orders.
List this petition on 6.8.2010.
Order Date :- 19.7.2010 AK