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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(ix) in The Central Boards Of Revenue Act, 1963

(ix)[ The Expenditure-tax Act, 1987; and] [Inserted by Expenditure-tax Act, 1987, Act 35 1987, Section 33 (w.e.f. 1.11.1987) ]