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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(8) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(8)"Licensing authority" means in relation to the Twin Cities of Hyderabad City (i.e., Hyderabad and Secunderabad), Cyberabad, Vijayawada and Visakhapatnam, the Commissioner of Police, and elsewhere the Collector of the District;