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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in The Indian Police Service (Appointment by Promotion) Regulations, 1955

(i)'State means' [[State specified in the First Schedule to the Constitution and includes a Union Territory] [Substituted vide DOPT Notification No. 13/4/71-AIS(I) dated 11.1.72.] ];