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Himachal Pradesh High Court

Kewal Krishan vs . State Of Himachal Pradesh & Anr. on 13 August, 2025

Author: Sandeep Sharma

Bench: Sandeep Sharma

Kewal Krishan Vs. State of Himachal Pradesh & Anr.

.

CWP No. 8847 of 2025 13.08.2025 Present: Ms. Pallvi, Advocate for Mr. K.B.Khajuria, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the respondents-State.

Further four weeks' time, as prayed for, is granted to the respondents to file reply.

List on 16.09.2025.




             August 13, 2025                               (Sandeep Sharma),
                 (sunil)                                         Judge







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