Gujarat High Court
Tarlikaben vs Batliboi on 25 April, 2012
Author: R.M.Chhaya
Bench: R.M.Chhaya
Gujarat High Court Case Information System
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SCA/6109/2002 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 6109 of 2002
=========================================================
TARLIKABEN
RAMESHCHANDRA JOSHI - Petitioner(s)
Versus
BATLIBOI
& COMPANY - Respondent(s)
=========================================================
Appearance :
MR
BB NAIK for
Petitioner(s) : 1,MR PARTHIV A BHATT for Petitioner(s) : 1, 1.2.1,
1.2.2, 1.2.3,1.2.4
NANAVATI ASSOCIATES for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE R.M.CHHAYA
Date
: 25/04/2012
ORAL
ORDER
With consent of the learned Advocates for the parties S.O. to 27.06.2012.
Sd/-
(R.M. Chhaya, J.) M.M.BHATT Top