Section 13(5) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006
(5)The provisions of the Code of Criminal Procedure, 1973 (Central Act 2 of 1974) shall, so far as the case may be, apply to any search or seizure under this section as they apply to any search or seizure made under the authority of a warrant issued under section 94 of the said Code.
