Allahabad High Court
State Of U.P. vs Mathura Prasad on 28 July, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 49 Case :- GOVERNMENT APPEAL No. - 2658 of 1983 Petitioner :- State Of U.P. Respondent :- Mathura Prasad Petitioner Counsel :- A.G.A. Respondent Counsel :- J .N.Tiwari Hon'ble Bala Krishna Narayana,J.
One months' time is granted for preparation of paper book. List thereafter.
Order Date :- 28.7.2010 Pk