Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(x) in The Indian Postal Service (Group 'A') Rules, 1987

(x)harassing or doing bodily harm to the staff employed by the commission for the conduct of the examination.