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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005

(2)For the intimation of the accident, telephone numbers, fax numbers and addresses of Chief Electrical Inspector or Electrical Inspectors, District Magistrate, police station, Fire Brigade and nearest hospital shall be displayed at the conspicuous place in the generating station, sub-section, enclosed sub-station/switching station and maintained in the Office of the in-charge owner of the Medium Voltage (MV)/FIigh Voltage (FFV)/ Extra High Voltage (EHC) installations.Form AForm for reporting electrical accidents