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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in The Gujarat Public Moneys (Recovery of Dues) Act, 1979

(f)"industrial concern" shall have the same meaning as is assigned to that expression in the State Financial Corporations Act, 1951 (LXIII of 1951) as in force for the time being;