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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(7) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(7)The claimants and another person interested may appear before the Tribunal in person or through pleaders authorised by them in this behalf.