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[Cites 0, Cited by 0] [Section 144(1)] [Section 144] [Entire Act]

Union of India - Subsection

Section 144(1)(c) in The Coal Mines Regulations, 2017

(c)require treatment with incombustible dust at such intervals of twenty-four hours, seven days, fourteen days, thirty days, three months or other specified period, as the case may be.