Rajasthan High Court - Jaipur
Patel Ram Meena vs Shri Deepak Singhal And Another on 17 October, 2016
Author: Ajay Rastogi
Bench: Ajay Rastogi
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JAIPUR BENCH, JAIPUR
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D.B. CIVIL CONTEMPT PETITION No.846 of 2016
PETITIONER :-
PATEL RAM MEENA SON OF LATE SHRI BRIJ MOHAN MEENA,
AGED ABOUT 55 YEARS, RESIDENT OF 24/280, R.B.I.
COLONY, GANDHI NAGAR, JAIPUR (RAJASTHAN)
V E R S U S
RESPONDENTS :-
1. SHRI DEEPAK SINGHAL, EXECUTIVE DIRECTOR, RESERVE
BANK OF INDIA, H.R.D.D., 20th FLOOR, CENTRAL OFFICE
BUILDING, SHAHEED BHAGAT SINGH MARG, MUMBAI-400001.
2. SHRI SRNAB ROY, REGIONAL DIRECTOR, RESERVE BANK OF
INDIA, RAMBAGH CIRCLE, TONK ROAD, JAIPUR.
Date of Order : 17.10.2016
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE J.K. RANKA
MR. ABHISHEK PAREEK ADV., for the Petitioner.
ORDER
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Application has been filed seeking permission to withdraw the contempt petition.
The application stands allowed. The contempt petition stands dismissed as prayed for. Notices are discharged.
(J.K. RANKA). J. (AJAY RASTOGI),J.
VS Shekhawat Sr.P.A.