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Union of India - Section

Section 17 in The Milk and Milk Product Order, 1992

17. Maintenance of records.

- The registering authority may, by general or special order, direct any person engaged in the manufacture or processing or other business of milk or any milk product to maintain such records of his business in such manner and to submit to him such returns relating to the business as have been or may be specified under the provisions of this Order.