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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(l) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(l)check whether any tenant has sub-divided or sub-let the land and where in any case the tenant has so sub-divided or sub-let the land, report such cases to the Tahsildar for action;