Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 29 July, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS .....Appellant
Through: None.
versus
CURO INDIA P LTD .....Respondent
Through: Mr. Varinder Kumar Sharma, Ms.
Deeksha Gaur and Ms. Parul
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.07.2025 There is no appearance on behalf of the appellant when the matter is taken up for hearing.
In the interest of justice, list on 19.11.2025.
PRATEEK JALAN, J JULY 29, 2025 SS/KA/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2025 at 22:46:49