Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 21 in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 21. Repeal. - The Vindhya Pradesh Tendu Leaves Act, 1953 (VI of 1953), is hereby repealed.
