Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Odisha - Subsection Section 31(1) in The Orissa Excise Rules, 1965 (1)Licences for the retail vend of pachwai may be granted for any number of years up to three beginning on the 1st April in cases where the Commissioner considers this advisable.
