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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(j) in The Guardians and Wards Act, 1977 (1920 A.D.)

(j)where the application is to declare a person to a guardian, the grounds on which that person claims ;